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Nilam Gorwade vs Union Of India on 29 October, 2020

Bench: D.Y. Chandrachud, Indu Malhotra, Indira Banerjee

     ITEM NO.19                          Court 6 (Video Conferencing)                    SECTION X

                                         S U P R E M E C O U R T O F            I N D I A
                                                 RECORD OF PROCEEDINGS

                                    Writ Petition(s)(Civil)           No(s).1223/2020

     NILAM GORWADE & ORS.                                                             Petitioner(s)

                                                             VERSUS

     UNION OF INDIA & ORS.                                                            Respondent(s)

     (WITH IA No.107923/2020-EXEMPTION FROM FILING AFFIDAVIT)

     Date : 29-10-2020 This petition was called on for hearing today.

     CORAM :
                              HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
                              HON'BLE MS. JUSTICE INDU MALHOTRA
                              HON'BLE MS. JUSTICE INDIRA BANERJEE

     For Petitioner(s)                       Mr.   K.V. Viswanathan, Sr., Adv.
                                             Mr.   Rakesh Kumar, AOR
                                             Mr.   Venkatram R., Adv.
                                             Mr.   Amartya Sharan, Adv.
                                             Ms.   Alka Verma, Adv.
                                             Mr.   Sanjay Kumar Yadav, Adv.
                                             Mr.   Anupam Kirti, Adv.

     For Respondent(s)



                           UPON hearing the counsel the Court made the following
                                                  O R D E R

Application for seeking exemption from filing court fee, etc. is allowed.

Issue notice.

                               AR-CUM-PS                                        COURT MASTER
Date: 2020.10.29
16:31:44 IST
Reason: