Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Maharashtra - Subsection Section 22(a) in The Maharashtra Cotton Ginning and Pressing Factories Rules, 1964 (a)[quantity of cotton] [Substituted by Notification No. 2873/150265-A-II, dated 5.8.1975.] to be ginned or pressed;
