Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15MC(3)] [Section 15MC] [Entire Act]

Union of India - Subsection

Section 15MC(3)(d) in The Finance Act, 2017

(d)has, in the opinion of the Central Government, so abused his position as to render his continuation in office detrimental to the public interest; or