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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Chattisgarh - Subsection

Section 21(2) in Chhattisgarh State Electricity Regulatory Commission (Fees and Charges of State Load Despatch Centre and Other Related Matters) Regulations, 2010

(2)The system operation charges shall be levied on the Intra-State transmission licensees (other then STU) on the basis of the ckt.-km of the lines owned by them as on the last day of the month prior to billing of the month.