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[Cites 0, Cited by 0] [Section 25(5)] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(5)(b) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

(b)The defaulters list so prepared in clause (a) above shall be furnished to the Tahsildar of the area in whose jurisdiction the area of operation of a Farmers' Organisation lies, for recovery as provided in section 39 of the Act. A copy of the defaulters list shall be furnished to the Collector of the District.