Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(1) in The Adesh University Act, 2012

(1)The Governing Body of the University shall consist of the following persons, namely :-
(a) the Chancellor ; .. Chairman
(b) the Vice-Chancellor ; .. Member
(c) three persons nominated by the Foundation, outof whom two shall be eminent educationists ; .. Members
(d) one expert of management or informationtechnology ; .. Member
(e) one expert of finance nominated by theChancellor ; .. Member
(f) the Secretary to Government of Punjab,Department of Higher Education or his representative not belowthe rank of Joint Secretary ; and .. Member
(g) one eminent educationist, nominated by theSecretary to Government of Punjab Department of Higher Educationin consultation with the Chancellor. .. Member