Supreme Court - Daily Orders
Sindhudurg Zilla Shikshan Sanstha ... vs Union Of India on 12 February, 2020
Bench: L. Nageswara Rao, Deepak Gupta
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ITEM NO.115 COURT NO.11 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).3338/2016
SINDHUDURG ZILLA SHIKSHAN SANSTHA CHALAK MANDAL,
(REGISTERED) THROUGH ITS CHAIRMAN/SECRETARY Appellant(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
WITH
C.A. No. 3337/2016 (III)
SLP(C) No. 2408/2018 (IX)
(With application for exemption from filing O.T., intervention
application)
SLP(C) No. 29013/2018 (IX)
W.P.(C) No. 1379/2018 (X)
(IA No. 164702/2018 - EX-PARTE STAY)
SLP(C) No. 3972/2020 (IX)
(IA No.20128/2020-CONDONATION OF DELAY IN FILING and IA
No.20130/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.20126/2020-PERMISSION TO FILE PETITION (SLP/TP/WP/..) and
IA No.20134/2020-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS and IA No.20129/2020-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 12-02-2020 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Appellant(s) Mr. B.H. Marlapalle, Sr. Adv.
Mr. Satyajit A. Desai, Adv.
Ms. Anagha S. Desai, AOR
Mr. M.A. Arunesha, Adv.
Mr. Ajit Wagh, Adv.
Ms. Prabhleen Kaur, Adv.
Signature Not Verified
Digitally signed by
BALA PARVATHI
Date: 2020.02.18
Mr. Rahul Joshi, AOR
16:47:45 IST
Reason: Mr. Balraj Dewan, AOR
Mr. M. Shoeb Alam, AOR
Mr. Siddhant Buxy, Adv.
Mr. Mojahid Karim Khan, Adv.
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Mr. Shakil Ahmed Syed, AOR
For Respondent(s) Ms. Madhavi Divan, ASG
Ms. Awantika Manohar, Adv.
Mr. Ajit Sinha, Adv.
Ms. Charuwali Khanna, Adv.
Mr. Priyanshu Maheshwari, Adv.
Mr. Gurmeet Singh Makker, AOR
Ms. Asha Gopalan Nair, AOR
Ms. Nivedita Nair, Adv.
Mr. Dilip Annasaheb Taur, AOR
Mr. Aniruddha P. Mayee, AOR
Mr. Sunil Kumar Verma, AOR
Mr. Nishant Ramakantrao Katneshwarkar, AOR
Mr. Sachin Patil, AOR
Mr. Rahul Chitnis, Adv.
Mr. Aaditya A Pande, Adv.
Mr. Geo Joseph, Adv.
Mr. Rahul Joshi, AOR
Dr. Dinesh Rattan Bhardwaj, AOR
Mr. Dinesh Rajan Bhardwaj,Adv.
Mr. Mrinal Kumar Sharma,Adv
UPON hearing the counsel the Court made the following
O R D E R
As prayed, list next week.
(B.Parvathi) (Anand Prakash) Court Master Court Master