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State of Rajasthan - Section

Section 76 in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

76. Display of notices of wage regarding date of payment of wages.

- An employer shall ensure at a construction site of a building or other construction work that a notice showing the period for which wages are to be paid, place and time of disbursement of such wages is displayed at a conspicuous place of such construction site in English and Hindi.Chapter - XI Safety and Health General Provisions