Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Union of India - Subsection Section 1(5) in The Anti-Hijacking Rules, 2017 (5)The extent of application of these rules to the aircraft referred in sub-rule (4) shall be as per the agreement between the Government of India and the Convention country.
