Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 90 in Orissa Municipal Rules, 1953 90. At the close of each month the balance in the pass book shall be struck, the amount written in words and signed by the Treasury Officer of the nearest Government treasury.Payment Orders and Payment of Claims
