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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Bombay Presidency - Subsection

Section 18(b) in Bombay Lotteries (Control and Tax) and Prize Competitions (Tax) Act, 1958

(b)to search all parts of the house, room or place which he shall have so entered, the persons whom he shall find therein and also such persons as may by specified by name in the warrant;