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[Cites 0, Cited by 0] [Section 6(8)] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(8)(b) in The Punjab Security of Land Tenures Rules, 1956

(b)the Commissioner of the Division where the largest portion of the holding of the person is situate, in case the person resides outside Ambala and Jullundur Divisions;