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State of Punjab - Section

Section 22 in The Punjab School Education Board Leave Regulations

22.

These Regulations will not apply to employees who have been allocated to the Board from the Panjab University. Such employees shall continue to be governed by the Regulations of the Panjab University applicable to them at the time of their allocation unless any employee specifically opts for leave Regulations of the Board. Such option shall be exercised within 3 months of the date of enforcement of these Regulations and option once exercised shall be final.