Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 4EE in Tamil Nadu Entertainments Tax Act, 1939 4EE. [ [Section was omitted by section 3 of the Tamil Nadu Entertainments Tax (Second Amendment) Act 2003 (Tamil Nadu Act 23 of 2003), which came into force in the 1st June 2003.] - ***]
