Supreme Court - Daily Orders
Rajkumar Prithviraj Narayan Dev Mech vs Union Of India on 29 October, 2020
Bench: Chief Justice, A.S. Bopanna, V. Ramasubramanian
ITEM NO.4 Court No.1 (Video Conferencing) SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).1191/2020
RAJKUMAR PRITHVIRAJ NARAYAN DEV MECH & ANR. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and IA No.104823/2020-APPROPRIATE ORDERS/DIRECTIONS)
Date : 29-10-2020 The matter was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Petitioner(s) Mr. Pijush K. Roy, Adv.
Ms. Kakali Roy, Adv.
Mr. P. Veerappan, Adv.
Dr. P. V. Saravanaraja, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel appearing for the petitioners prays for withdrawal of this petition with liberty to approach the High Court.
Prayer is allowed.
Accordingly, the writ petition is dismissed as withdrawn with the liberty aforesaid.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by Sanjay Kumar Date: 2020.10.29 16:44:33 IST Reason: