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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(k) in Andhra Pradesh Distillery (Manufacture of Indian made Foreign Liquor other than Beer and Wine) Rules, 2006

(k)"Gauge" means to determine the quantity of spirit contained in or taken from any cask or receptacle or to determine the capacity of any cask or receptacle.