Punjab-Haryana High Court
Nirankari Baba Gurbachan Singh ... vs State Of Haryana And Ors on 28 September, 2018
Bench: Krishna Murari, Arun Palli
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
LPA No.960 of 2018(O&M)
Date of decision: 28.09.2018
Nirankari Baba Gurbachan Singh Memorial College, Sohna
... Appellant
Versus
State of Punjab and others
... Respondents
CORAM: HON'BLE MR. JUSTICE KRISHNA MURARI,
CHIEF JUSTICE
HON'BLE MR. JUSTICE ARUN PALLI, JUDGE
Present: Mr. R.K. Kapoor, Advocate and
Mr. R.K. Garg, Advocate for the appellant.
***
For orders, see the judgment of even date, passed in LPA No.959 of 2018 (Nirankari Baba Gurbachan Singh Memorial College, Sohna v. State of Punjab and others).
( Krishna Murari ) Chief Justice ( Arun Palli ) Judge 28.09.2018 Rajan Whether speaking / reasoned: YES Whether Reportable: NO 1 of 1 ::: Downloaded on - 07-10-2018 19:02:45 :::