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Punjab-Haryana High Court

Nirankari Baba Gurbachan Singh ... vs State Of Haryana And Ors on 28 September, 2018

Bench: Krishna Murari, Arun Palli

        IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                       CHANDIGARH


                                          LPA No.960 of 2018(O&M)
                                          Date of decision: 28.09.2018



Nirankari Baba Gurbachan Singh Memorial College, Sohna
                                                                  ... Appellant
                                        Versus

State of Punjab and others
                                                               ... Respondents


CORAM: HON'BLE MR. JUSTICE KRISHNA MURARI,
       CHIEF JUSTICE
       HON'BLE MR. JUSTICE ARUN PALLI, JUDGE

Present:     Mr. R.K. Kapoor, Advocate and
             Mr. R.K. Garg, Advocate for the appellant.
             ***

For orders, see the judgment of even date, passed in LPA No.959 of 2018 (Nirankari Baba Gurbachan Singh Memorial College, Sohna v. State of Punjab and others).

( Krishna Murari ) Chief Justice ( Arun Palli ) Judge 28.09.2018 Rajan Whether speaking / reasoned: YES Whether Reportable: NO 1 of 1 ::: Downloaded on - 07-10-2018 19:02:45 :::