Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 113D in The U.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 2004 113D. All licensees holding any licence or issued any licence under these regulations shall discharge the duties set out in the applicable legal framework.
