Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 158BA(2)] [Section 158BA] [Entire Act]

Union of India - Subsection

Section 158BA(2)(a) in The Income Tax Act, 1961

(a)the assessment made under this Chapter shall be in addition to the regular assessment in respect of each previous year included in the block period;