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State of Rajasthan - Section

Section 28 in The Manual of Departmental Orders

28.

- The limits of jurisdiction of the various Irrigation Branch officials are given below:
(I)Superintending Engineers:
The boundaries of revenue divisions which are wholly or in part including in their circles.
(II)Executive Engineers, sub-divisional Officers and Deputy Revenue Officers.
The boundaries or districts in which Irrigation is practiced from, or land has been acquired for canal works in their charge.
(III)Ziladars, subordinates and the lower revenue staff. The extent of their charges or beats.
Officers Visiting works beyond their jurisdiction