Section 98(c) in Karnataka Co-Operative Societies Act, 1959
(c)for the periodical settlement of accounts between such banks and the [State Agriculture and Rural Development Bank] [Substituted by Act 5 of 1984 w.e.f. 09.01.1984.] being accounts relating to the payment of the amounts recovered by such banks on mortgages transferred to the [State Agriculture and Rural Development Bank] [Substituted by Act 5 of 1984 w.e.f. 09.01.1984.];
