Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] Greater Bengaluru City Corporation - Section 11(1) in The Bangalore City Civil Court Act, 1979 (1)The City Civil Court shall be closed on such days as may be notified by the State Government as public holidays for the whole State or for the city of Bangalore.
