Bombay High Court
All India Biodiesel Association And 11 ... vs The State Of Maharashtra And 11 Ors on 13 January, 2021
Bench: A. A. Sayed, Madhav Jamdar
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13.WPL.7456.2020.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO.7456 OF 2020
All India Bio-Diesel Association & Ors. ...Petitioners
Versus
The State of Maharashtra and Ors. ...Respondents
Mr. Ranjit D. Shinde a/w Mr. Siddesh Samel, Mr. Akshay R. Pai a/w. S. Shaikh for the Petitioners. P. K. Kantharia, GP a/w. Ms. Jyoti Chavan, AGP for the Respondent-State.
Carina Xavier a/w Mr. Tanay Mandot for Respondent No.4-UOI CORAM : A. A. SAYED & MADHAV JAMDAR, JJ DATED : 13th JANUARY, 2021 P.C.:
Stand over to 3rd February, 2021.
(MADHAV JAMDAR, J.) (A. A. SAYED, J.) AKN 1/1 ::: Uploaded on - 13/01/2021 ::: Downloaded on - 07/02/2021 14:35:02 :::