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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(3) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(3)The Government shall communicate to each Zila Parishad not later than the end of November, each year the allocation of--
(a)funds for schemes entrusted to the Zila Parishad ;and
(b)funds for schemes entrusted to the Panchayat Samitis.