Section 2 in Tamil Nadu Motor Vehicles (Special Provisions) Repeal Act, 1991
2. The Bill seeks to replace the said Ordinance.
Published in Part IV - Section 1, page 37 of the Tamil Nadu Government Gazette Extraordinary, dated 23rd January 1991.Received the assent of the Governor on the 8th February 1991 and first published in Part IV - Section 2 of the Tamil Nadu Government Gazette Extraordinary, dated 8th February 1991.An Act to repeal the Tamil Nadu Motor Vehicles (Special Provisions) Act, 1987.Be it enacted by the Legislative Assembly of the State of Tamil Nadu in the Forty-first Year of the Republic of India as follows : -
