Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 34] [Section 82] [Entire Act] Union of India - Subsection Section 82(4) in The Electricity Act, 2003 (4)The State Commission shall consist of not more than three Members, including the Chairperson.
