Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax Iv ... vs Sintex Industries Limited on 23 March, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.5 COURT NO.6 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 39602/2017
(Arising out of impugned final judgment and order dated 04-05-2017
in TA No. 268/2017 passed by the High Court Of Gujarat At
Ahmedabad)
PR. COMMISSIONER OF INCOME TAX IV AHMEDABAD Petitioner(s)
VERSUS
SINTEX INDUSTRIES LIMITED Respondent(s)
( IA No.10191/2018-CONDONATION OF DELAY IN FILING and IA
No.10188/2018-CONDONATION OF DELAY IN REFILING)
Date : 23-03-2018 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. Vikramjit Banerjee, ASG
Mr. Shekhar Vyas, Adv.
Mr. Abhishek, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s) Mr. Amar Dave, Adv.
Mr. P. S. Sudheer, AOR
Mr. Rishi Maheshwari, Adv.
Ms. Shruti Jose, Adv.
Ms. Subhoshree Sil, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
Pending application(s), if any, stands disposed of accordingly.
Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2018.03.24 12:47:40 IST Reason:(ASHWANI THAKUR) (MALA KUMARI SHARMA) COURT MASTER (SH) COURT MASTER