Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 97(2)] [Section 97] [Entire Act]

NCT Delhi - Subsection

Section 97(2)(xxi) in Delhi Co-operative Societies Act, 1972

(xxi)the mode in which the value of a deceased member’s share or interest shall be ascertained and for the nomination of a person to whom such share or interest may be paid or transferred;