Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] NCT Delhi - Subsection Section 25(3) in Delhi Police Act, 1978 (3)A Head Constable or a constable who has agreed to serve for any specific period may not be permitted to resign before the expiry of that period.
