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State of Uttar Pradesh - Section

Section 65 in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

65. Benefits accrued from plantation of trees.

- Plantation of trees and groves is a measure of the greatest importance in the development of rural economy. The plantation of trees would-
(1)increase fuel supply in the village so that cowdung can be utilised for manure;
(2)increase the supply of fruits so that a more balanced diet would be available;
(3)prevent soil from being eroded;
(4)prevent floods;
(5)tend to increase rainfall and ensure slow and continuous showers instead of a heavy downpour;
(6)increase the capacity of the soil to retain moisture so that the level of water in the wells does not fall down; and
(7)give shade.