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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(2)(iii) in Rajasthan Agricultural Loans (Taqavi) Rules, 1958

(iii)Priority of receipt of applications should be the sole consideration among the two categories of persons belonging to the same class viz.