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[Cites 0, Cited by 3] [Entire Act]

State of Punjab - Section

Section 3 in C.T. University Act, 2016

3. Establishment of the University.

(1)There shall be established a private University by the name of the C.T. University in the State of Punjab.
(2)The University shall be run and managed by the Society in Establishment of the University. accordance with the provisions of this Act.
(3)The University shall be a body corporate by the name mentioned in sub-section (1) and shall have perpetual succession and a common seal. It shall have the power to acquire, hold, dispose of property both moveable and immoveable and to make contract and shall sue and be sued by the said name.
(4)The headquarter of the University shall be located at the C.T. Educational Society, Greater Kailash, G.T. Road Maqsudan, Jalandhar-144008.
(5)The University shall be self-financed and it shall not be entitled to receive any grant or other financial assistance from the State Government.