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[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Rajasthan - Subsection

Section 71(3) in Rajasthan Factories Rules, 1951

(3)Where the canteen is managed by a Co-operative Society registered under the Rajasthan Co-operative Societies Act. 1953 the occupier shall provide the initial equipment for "such canteen and shall undertake that any equipment required" thereafter for the maintenance of such canteen shall be provided by such Co-operative Society.