Section 37(4)(a) in The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Orissa Rules, 1980

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State of Odisha - Subsection

Section 37(4)(a) in The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Orissa Rules, 1980

(a)For the establishments in which number of migrant workman employed does not exceed fifty, each first-aid box shall contain the following equipments :

(i)Six small sterilized dressings;

(ii)Three medium size sterilized dressings;

(iii)Three large size sterilized dressings;

(iv)Three large sterilized burn dressings;

(v)One (30 ml.) bottle containing a two per cent alcoholic solution of iodine;

(vi)One (50 ml.) bottle containing salvolatile having the dose and mode of administration indicated on the label;

(vii)One snake-bite lancet;

(viii)One (30 gms.) bottle of potassium permanganate crystals;

(ix)One pair scissors;

(x)One copy of the first-aid leaflet issued by the Director General, Factory Advice Service and Labour Institutes, Government of India;

(xi)A bottle containing one hundred tablets (each of five grains) of aspirin;

(xii)Ointment for burns; and

(xiii)A bottle of suitable surgical anti-septic solution.

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State of Odisha - Subsection

Section 37(4)(a) in The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Orissa Rules, 1980