Jammu & Kashmir High Court
Inderjeet Singh And Others vs State Of J And K And Others on 29 March, 2022
Author: Javed Iqbal Wani
Bench: Javed Iqbal Wani
S. No. 09
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CRMC No. 276/2016
CrlM No. 1197/2019
IA No. 1/2016
Inderjeet Singh and others ...Appellant/Petitioner(s)
Through :- None.
V/s
State of J and K and others ...Respondent(s)
Through :- Mr. Amit Gupta, AAG for R-1.
None for R-2 and 3.
Coram: HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE
ORDER
Await appearance of learned counsel for the petitioners as also for learned counsel for respondent Nos. 2 and 3.
Adjourned.
List on 18.05.2022.
(JAVED IQBAL WANI) JUDGE Jammu 29.03.2022 Renu RENU BALA 2022.03.31 10:20 I attest to the accuracy and integrity of this document