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Jammu & Kashmir High Court

Inderjeet Singh And Others vs State Of J And K And Others on 29 March, 2022

Author: Javed Iqbal Wani

Bench: Javed Iqbal Wani

                                                                        S. No. 09
                     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                     AT JAMMU

                                                                    CRMC No. 276/2016
                                                                    CrlM No. 1197/2019
                                                                         IA No. 1/2016

           Inderjeet Singh and others                            ...Appellant/Petitioner(s)

                                   Through :- None.

                                               V/s

           State of J and K and others                                ...Respondent(s)

                                   Through :- Mr. Amit Gupta, AAG for R-1.
                                              None for R-2 and 3.


           Coram:              HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE
                                                ORDER

Await appearance of learned counsel for the petitioners as also for learned counsel for respondent Nos. 2 and 3.

Adjourned.

List on 18.05.2022.

(JAVED IQBAL WANI) JUDGE Jammu 29.03.2022 Renu RENU BALA 2022.03.31 10:20 I attest to the accuracy and integrity of this document