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State of Madhya Pradesh - Section

Section 8 in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

8. Teaching in Vishwavidyalaya.

- All recognised teaching in the University Course, the authorities responsible for organising such teaching and curriculum shall be such as may be prescribed by Statutes, Ordinances or Regulations, as the case may be.