12. Amendment of Section 4, Rajasthan Act No. 11 of 1994.
- In sub-section (1) of Section 4 of the Rajasthan Tax on Luxuries (Tobacco and its Products) Act, 1994 (Act No. 11 of 1994), for the existing expression "fifteen per cent", the expression "twenty per cent" shall be substituted.Chapter - V Amendment in the Rajasthan Stamp Law (Adaptation) Act, 1952
