Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 37 in The West Bengal Industrial Infra-Structure Development Corporation Act, 1974 37. Delegation of powers of the State Government. - The State Government may, if it thinks, fit, delegate, by notification, any of its powers under this Chapter to any of its officers.
