Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(iii)] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(iii)(i) in The Companies (Amendment) Act, 2017

(i)exercise or cause to be exercised any or all of the rights attached to such share; or