Madhya Pradesh High Court
Kantilal vs Yogendra Dubey on 4 January, 2019
1 FA-1321-2018 The High Court Of Madhya Pradesh FA-1321-2018 (KANTILAL Vs YOGENDRA DUBEY) 5 Indore, Dated : 04-01-2019 None for the appellant. In absence of the appellant, the matter is adjourned. List after four weeks.
(ROHIT ARYA) JUDGE jyoti Digitally signed by Jyoti Chourasia Date: 2019.01.04 16:36:48 +05'30'