Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act] State of Andhra Pradesh - Subsection Section 18(2)(e) in The Hyderabad Record of Rights in Land Regulation, 1358 Fasli (e)providing for the mode, form and manner in which appeals under this Regulation shall be drawn up and presented;