Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 14 in The Redemption of Mortgages (Punjab) Act, 1913 14. Return of deposit. - If the Collector dismisses a petition under this Act, he shall order that the sum deposited by the petitioner be returned to him.
