Section 1 in Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961
1. Short title, extent and commencement.
(1)This Act may be called the Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1951.(2)It extends to the whole of the State of Bihar.(3)It shall come into force at once.
