Delhi High Court - Orders
Imperia Structures Ltd vs Tower Air Express, Through Its Partner ... on 13 May, 2025
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 144/2022, CM APPL. 11649/2024
IMPERIA STRUCTURES LTD. .....Appellant
Through: Mr. Tushar Sharma with Mr. Sachin
Jain and Mr. Ram Panwar,
Advocates.
versus
TOWER AIR EXPRESS, THROUGH ITS PARTNER SH.
MANMEET SINGH MEET .....Respondent
Through: Mr. Abhinav Kumar, Advocate.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 13.05.2025
No time left.
Re-notify on 04th September 2025.
Interim order to continue, till the next date of hearing.
ANUP JAIRAM BHAMBHANI, J MAY 13, 2025 ds This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 00:40:47