Section 3C(2)(g) in The U.P. Entertainments and Betting Tax Act, 1979

[Cites 0, Cited by 0] [Section 3C(2)] [Section 3C] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3C(2)(g) in The U.P. Entertainments and Betting Tax Act, 1979

(g)to purchase equipments; or

(gg)[ to finance cinema for their re-construction, renovation or up-gradation to increase facilities, for cinema goers.] [Inserted by U.P. Act No. 25 of 2009 (w.e.f. 16.6.2009).]

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State of Uttar Pradesh - Subsection

Section 3C(2)(g) in The U.P. Entertainments and Betting Tax Act, 1979