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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(36) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019

(36)"Input Price" means the price of coal or lignite sourced from the integrated mines at which the coal or lignite is transferred to the generating station for the purpose of computing the energy charges for generation and supply of electricity to the beneficiaries and determined in accordance with Chapter 9 of these regulations;