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[Cites 0, Cited by 0] [Section 164] [Entire Act]

State of West Bengal - Subsection

Section 164(3) in West Bengal Municipal (Building) Rules, 2007

(3)Notwithstanding anything contained elsewhere in this rule in the case of a building with a septic tank, a side open space of 2.1 metres shall be provided on any one side of the building for the provision of the said septic tank.