Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(1) in The Chhattisgarh Maintenance and Welfare of Parents and Senior Citizens Rules, 2009

(1)On receipt of an application under sub-section (1) of Section 5, the Tribunal shall satisfy itself that -
(a)the application is complete; and
(b)the opposite party has, prima facie, an obligation to maintain the applicant in terms of Section 4.