Calcutta High Court (Appellete Side)
Balbindar Kr. Choudhury & Ors vs The Union Of India & Ors on 24 July, 2015
Author: Biswanath Somadder
Bench: Biswanath Somadder
24.7.2015.
ap W.P. 9431 (W) of 2015 Balbindar Kr. Choudhury & Ors.
Vs. The Union of India & Ors.
Re: CAN 7054 of 2015 and CAN 5715 of 2015.
None appears in support of the instant application for condonation of delay or the restoration application.
In such circumstances, the application for condonation of delay and the application for restoration are both liable to be dismissed for default and are accordingly dismissed for default.
(Biswanath Somadder, J.)