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[Cites 0, Cited by 4] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(2) in Kerala Conservation of Paddy Land and Wetland Act, 2008

(2)Nothing contained in sub-section (1) shall apply to the cultivation of any intermediary crops that are cultivated without changing the ecological nature of that paddy land or the strengthening of the outer bunds for protecting the cultivation.